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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(26) in The Central Silk Board Silkworm Seed Regulations, 2010

(26)The seed producer shall keep the record of the test results and certify the seed produced by him to be disease free if found fit after the examination and distribute only the disease free certified silkworm seed.