Section 26 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
26. Selection by the Appointing Authority.
- Subject to the provisions of Rules 7, 8 and 9 the Appointing Authority shall select candidates in the order of merit in the list prepared by the Commission/Appointing Authority under Rule 24 :Provided that including of a candidate's name in the list confers no right to appointment unless the Appointment Authority is satisfied after such enquiry as may be considered necessary that such candidate is suitable in all other respects for appointment to the post concerned
