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State of Himachal Pradesh - Section

Section 37 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

37. Auxiliary consumption and transformation losses.

- Normative auxiliary consumption and transformation losses for the small hydro projects shall be 0.5% of the gross generation and the same for transformation losses at the switchyard linked to the generating station of the projects shall also be 0.5%:Provided that for the sake of simplicity, these two factors shall be clubbed together and accounted for as 1% of the gross generation.