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NCT Delhi - Section

Section 20A in The Delhi Police (Appointment & Recruitment) Rules, 1980

20A. (i) Recruitment to the Post of ASI (Finger Print Bureau)

(1) Name of the Post   ASI (Finger Print Bureau) (Tech.)
(2) No. of posts   20
(3) Classification   Group 'C' post, non-gazetted (Tech.).
(4) Scale of pay   Rs. 330-8-370-10-400-EB-10-480.
(5) Whether Selection post or non-selection post   Non-selection post.
(6) Whether benefit of added years of serviceadmissible under rule 30 of CCS (Pension) Rules, 1972.   Not applicable.
(7) Age limit for direct recruitment   Between 18-25 years, relaxable by 5 years forSC/ST, Ex-service-men as per GOI's instructions issued from timeto time. No age bar for serving Govt, servant.
(8) Educational & other qualifications requiredfor direct recruits   Graduate in Science with Physics or Chemistry orMaths or Zoology or Anthpropology.
      Or
      Hr. Secondary with Science/Maths and havingserved for 3 years any Finger Print Bureau.
      Or
      C.F.S.L. or F.S.L. dealing with Finger PrintScience or Single Digit Selection of C.R.O.
      Or
      Serving Hd-Constables of Single digit Section offinger Print Bureau with at least 5 years service in the grade &2 years experience of the trade.
(9) Whether Age & Educational qualificationsprescribed for the direct recruits will apply in the case ofpromotion.   No.
(10) Period of probation, if any   Two years.
(11) Method of recruitment whether by directrecruitment or b promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods.   By direct recruitment/Deputation.
(12) In case of recruitment by promotion/transfer ondeputation, grades from which promotion/deputation/transfer to bemade.   Deputation: From serving serving ASIs. or HCswith five years service in the grade or equivalent pay scaleposts in any State/Finger Print Bureau/C/F.S.L./F.S.L.
(13) If a D.P.C. exists what is its composition   Group 'C' D.P.C.
      1. Addl. C.P.-Chairman.
      2. Two DCP-Member.(To be nominated’bythe CP Delhi).
      3. To Finger Print Expert Member of the Statusof DCP shall be co-opted as ex-officio member from any of theState Finger Print Bureau of from C.F.S.L.
(14) Circumstances under which UPSC is to beconsulted in making recruitment.   N.A.
(ii)Recruitment to the Post of Sub-Inspector (Finger-Print Bureau) Technical
(1) Name of the post   S.I. (Finger Print Bureau) Tech.
(2) No. of posts   14
(3) Classification   Group 'C' post, Non-gazetted (Tech).
(4) Scale of Pay   Rs. 425-15-530-EB-15-560-20-600.
(5) Whether selection post or non-selection   Selection Post
(6) Whether benefit of added years of serviceadmissible under rule 30 of CCS (Pension) Rules, 1972.   N.A.
(7) Age limit for direct recruitment   Between 18-25 years relaxable by 5 years forSC/ST, Ex-servicemen as per GOI's instructions issued from timeto time. No age bar for serving Govt. Servants.
(8) Educational and other qualifications requiredfor direct recruits   (i) B.A. or B.S.c. with one subject as Physicsor Chemistry or Maths or Zoology or Anthropology.
      (ii) One year course from any Finger PrintBureau with 2 years practical training in F.P.B./ C.F.S.L./F.S.L.
      (iii) Having passed the examination of All IndiaBoard of Finger Prints Expert.
(9) Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees.   No.
(10) Period of probation, if any   2 years.
(11) Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods.   By promotion/Deputation/Direct recruitment
(12) In case of recruitment by promotion/transfer ondeputation/grades from which promotion/deputation/transfer to bemade   (i) Promotion: From the serving ASIs in FingerPrint Bureau with minimum 5 years service in the grade.
(ii) Deputation: From serving ASIs with 5 yearsor those having equivalent pay scale posts, in other State FingerPrint Bureau/C.S.F./F.S.L.
(13) If a D.P.C. exists what is its composition   Group 'C' D.P.C.
1. Addl. C.P.-Chairman.
2. Two DcsP-Members.(To be nominated byC.P./Delhi).
3. A Finger Print Expert of the status of DCPshall be co-opted as ex-officio member from any of the StateFinger Print Bureau or from C.F.S.L.
(14) Circumstances in which UPSC is to be consultedin making recruitment.   N.A.
(iii)Recruitment to the post of Inspector (Finger Print Bureau) (Tech.)
(1) Name of the post   Inspector (Finger Print Bureau).
(2) No. of Posts   2
(3) Classification   Group 'C' Post, non-gazetted (Tech.)
(4) Scale of pay   Rs. 550-25-750-EB-30-900
(5) Whether Selection Post on non-selection post   Non-selection post.
(6) Whether benefit to added year of serviceadmissible under Rule 30 of CCS (Pension) Rules, 1972.   N.A.
(7) Age limit for direct recruitment   N.A. as direct recruitment is not a method offilling up the post.
(8) Educational and other qualifications requiredfor direct recruits.   N.A.
(9) Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotion.   N.A.
(10) Period of probation, if any   N.A.
(11) Method of recruitment whether by Directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods.   By Promotion/deputation.
(12) In case of recruitment by promotion/ transfer/deputation on, grade from which promotion/ deputation/ transferto be made.   (i) Promotion,-From amongst the serving SI'sin Delhi Police Finger Print Bureau with at least six yearsservice in the grade.
(ii) Deputation.-From amongst the servingSi's with six years of service or those having equivalent payscale posts in the State Finger Print Bureau/C.F.S.L.
(13) If a DPC exists what is its composition   1. C.P. Delhi- Chairman.
      2. Two Addl. CP.-Members.
      3. Finger Print-Member.
      Expert of the Status of Addl. C.P/DCP shall beco-opted as ex-officio member from any of the State Finger PrintBureau or from C.F.S.L.
(14) Circumstances in which U.P.S.C. is to beconsulted in making recruitment.   N.A.