Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 22 in The Punjab Land Revenue Rules 22. to 24. Omitted.Note. - Rules 22, 23, 24 omitted vide notification GSR 88 /17/87/Sections 17 and 28/Amd (II)/ 80 dated 11.7.1980.Rules applying to [-] [The words 'Zaildars, Inamdars' omitted vide GSR 12 dated 30.1.1965.] Headmen [-] [See GSR 58/PA/17/87/Sections 17 and 28/Amd. II/80 dated 11th July, 1980.].
