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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)A General Body meeting shall also be held on receipt of a direction to do so from the Commissioner or Project Authority or by the next higher tier of the farmers organisation.