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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5)(ii) in Manonmaniam Sundaranar University Act, 1990

(ii)The Vice-Chancellor shall be entitled to such terminal benefits and allowances as may be fixed by the Syndicate with the approval of the Chancellor from time to time: