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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(15) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

15.1Introduction
15.1.1In order to safeguard State Transmission System, Users' system from faults it is essential that certain minimum standards for protection be adopted. This section describes these minimum standards.
15.1.2If any of the provision not covered under protection code of MPEGC, the same as specified under Central Electricity Authority (Grid Standards) Regulation, 2010 shall be applicable. If any of the provisions of the existing Protection Code of Madhya Pradesh Electricity Grid Code is inconsistent with any of the provisions of CEA (Grid Standards) Regulations, 2010, the provisions of Regulations made by CEA shall prevail.