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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(15)(15) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

15.1.1In order to safeguard State Transmission System, Users' system from faults it is essential that certain minimum standards for protection be adopted. This section describes these minimum standards.