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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1)(c) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(c)every meeting shall be presided over by the Chairman and in his absence by the Vice-Chairman and in the absence of both, by the acting Chairman;