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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(d) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

(d)The security deposit and the maintenance charges shall be paid in advance, on receipt of allotment information, through demand draft only, drawn in favour of "SAAP Pay & PLAY SCHEME" payable at Hyderabad.