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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(a) in The Orissa Animal Contagious Diseases Rules, 1957

(a)Walls, roots, fittings, floors, doors, partitions and windows of permanent buildings shall be scraped free of adhering dirt and all scrappings, sweepings and other matter shall be effectively removed therefrom and from contact with animals and forthwith be burnt or thoroughly mixed with quick lime.