Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Central Reserve Police Force Rules, 1955

(1)The Force shall be constitued as follows:
(a) Superior Officers:
Commandant One for each Battalion
Assistant Commandant
(Second-in Command)
Assistant Commandant
(Adjutant)
Quarter Master One for each Battalion.
Compnay Commander One per service company plus
Officer One leave and training reserve for each Battalion.
(b) Rank and files for a Battalion for four companies:
Subedar (Inspector) : 6
Sub-Inspector (including one motor Mechanic) : 21
Head Constables (including 2 Radio Mechanics and one Radio fitter) : 66
Naiks : 72
Lance Naiks : 62
Constables : 638
Note.-The Command may make the following appointments within the above establshment:-
(i)Head Constables:  
Battalion Havildar Major  
Company Havildar Major  
Company Quarter Master Havildars  
Pay Naiks  
(ii)Constables:  
Kote Lance Naiks  
Lance Naiks  
Buglars  
(c) Enrolled followers :
(i)The following shall be the enrolled followers, namely :-  
Cooks 18
Bhisties 10
Sweepers 20
Barbers 6
Dhobies 6
Cart Drivers 6
Distribution of followers:
  Cooks Bhisties Sweepers Barbers Dhobies Cart Drivers
4 Ser Coys 12(3x4) 8(2x4) 12(3x4) 4(1x4) 4(1x4) -
HQ Company 6 2 8 2 2 6
6 Ser Coys 18(3x6) 12(2x6) 18(3x6) 6(1x6) 6(1x6) -
HW Coys 6 2 10 3 3 -
Signal Bn 4 4 4 2 3 -
(ii)The enrolled followers mentioned above are enrolled for general service with the force and are liable at all time to be sent on duty with detachments.