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Union of India - Section

Section 5 in The Central Reserve Police Force Rules, 1955

5. Composition of the Force .-A. Battalion other than Signals Battalion.

(1)The Force shall be constitued as follows:
(a) Superior Officers:
Commandant One for each Battalion
Assistant Commandant
(Second-in Command)
Assistant Commandant
(Adjutant)
Quarter Master One for each Battalion.
Compnay Commander One per service company plus
Officer One leave and training reserve for each Battalion.
(b) Rank and files for a Battalion for four companies:
Subedar (Inspector) : 6
Sub-Inspector (including one motor Mechanic) : 21
Head Constables (including 2 Radio Mechanics and one Radio fitter) : 66
Naiks : 72
Lance Naiks : 62
Constables : 638
Note.-The Command may make the following appointments within the above establshment:-
(i)Head Constables:  
Battalion Havildar Major  
Company Havildar Major  
Company Quarter Master Havildars  
Pay Naiks  
(ii)Constables:  
Kote Lance Naiks  
Lance Naiks  
Buglars  
(c) Enrolled followers :
(i)The following shall be the enrolled followers, namely :-  
Cooks 18
Bhisties 10
Sweepers 20
Barbers 6
Dhobies 6
Cart Drivers 6
Distribution of followers:
  Cooks Bhisties Sweepers Barbers Dhobies Cart Drivers
4 Ser Coys 12(3x4) 8(2x4) 12(3x4) 4(1x4) 4(1x4) -
HQ Company 6 2 8 2 2 6
6 Ser Coys 18(3x6) 12(2x6) 18(3x6) 6(1x6) 6(1x6) -
HW Coys 6 2 10 3 3 -
Signal Bn 4 4 4 2 3 -
(ii)The enrolled followers mentioned above are enrolled for general service with the force and are liable at all time to be sent on duty with detachments.
(2)Subject to the provisions contained in section 4, the Central Government may make such changes in the composition of the Force as it thinks fit.
(3)
(a)There shall be a Central Training College with a Prinicpal and an Assistant Principal as its superior officer.
b The Principal and the Assistant Principal shall be equal in rank and status to, and shall exercise the administrative, disciplinary, finacial and other powrs of the Commandant and the Company Commanders respectively.B. Single Battalion.
(4)
(a)There shall be one or more Signal Battalion in the Force.
(b)The Composition of any such Signal Battalion shall be as follows:
(i) Superior Officers
Commandant 1
Assistant Commandant 1
Company Commander  
(Deputy Superintendent of Police)  
(ii) Rank and file
Subedar 1
Subedar Technical 1
Sub-Inspector Operators 19
Sub-Inspector Technical 2
Sub-Inspector Quarter Master Technical 2
Head Constable Quarter Master Wireless 1
Head Constable Quarter Master 1
Head Constable Radio Operators 35
Head Constable Radio Mechanic Grade I 4
Head Constable Radio Mechanic Grade II 25  
Head Constable Fitters 21
Head Constable Instrs. 2
Head Constable Draftsman 1
Naik Operators 821
Naik Instructors 2
Naik Quarter Master 2
Pay Naiks 4
Constable Store Keepers 2
Constable Tradesmen 6
Constable Orderlies 32
Followers 17
(c)The Commandant, Assistant Commandant and Company Commander (Deputy Superintendent of Police) referred to in sub-clause (i) of clause (b) shall be equal in rank and status to, and shall exercise the same administrative, disciplinary and financial powers as are conferred respectively on, the Commandant, Assistant Commandant and Coy. Commanders (Deputy Superintendents of Police) of a Battalion other than the Signals Battalion.
(d)[ There shall be a separate cadre up to the rank of Inspector for Mahila Battalion under the existing rules and regulations.]