Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(ii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(ii)the following persons, whether serving full-time, part-time or in an honorary capacity in any conducted, constituent or affiliated College or Recognised Institution in the University, provided that (a) a person serving in a part-time capacity imparts instruction for at least 4 hours per week and (b) a person serving in an honorary capacity, (i) in a Medical or Dental' College is available on the premises of the college/attached hospital for at least 4 hours per day, or (ii) imparts instruction for at least 2 hours per week in a college in any other Faculty;