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State of Maharashtra - Section

Section 3 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

3. For the purposes of the Act.

- (A) the term 'teacher' within the meaning of section 2(30) of the Act shall, in addition to full-time Professor, Associate Professor, Reader, Lecturer, Demonstrator, Tutor, Master of Method or Director of Physical Education, if any, in any conducted, constituent or affiliated College or Recognised Institution in the University, include -
(i)Part-time Professor, Associate Professor, Reader, Lecturer Demonstrator, Tutor, Master of Method or Director of Physical Education, if any, in any conducted, constituent or affiliated College or Recognised Institution in the University, provided he imparts instruction for at least 4 hours per week;
(ii)the following persons, whether serving full-time, part-time or in an honorary capacity in any conducted, constituent or affiliated College or Recognised Institution in the University, provided that (a) a person serving in a part-time capacity imparts instruction for at least 4 hours per week and (b) a person serving in an honorary capacity, (i) in a Medical or Dental' College is available on the premises of the college/attached hospital for at least 4 hours per day, or (ii) imparts instruction for at least 2 hours per week in a college in any other Faculty;
Principal/Dean/Director Assistant Honorary Professor    
Assistant Professor Honorary Lecturer    
Senior Lecturer Honorary Dental Surgeon    
Lecturer in the Senior Scale Emeritus Professor    
Lecturer in the Junior Scale Visiting Professor    
Associate Lecturer Visiting Lecturer    
Assistant Lecturer Associate Visiting Lecturer    
Workshop Superintendent Pharmacist    
Assistant Workshop Superintendent Organic Chemist ] (Serving in a Medical College)
Professor-Director Anaesthetist
Honorary Professor Registrar
(iii)all persons who are designated to be the teachers of the University under section 2(31) of the Act and the Statutes/s made thereunder.
(iv)Associate Lecturers and Demonstrators in the University Departments and Workshop Superintendent and Drawing Officer Superintendent in the University Department of Chemical Technology.
The term 'Teacher' shall also include Acting and Officiating Teachers.
(B)No person who is not designated as a teacher under clause (A) of this Statute shall be a teacher for the purposes of the Act.