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State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

19. Validity of connection, installation of meters, deposit of water charges, cutting of supply and re-connection etc.

- The provisions of rule 7, 8 and 10 to 14 relating to validity of connection, installation of meters, service of demand note, deposit of water usage charges, connection from main line, cutting of water supply and re-connection thereof shall apply mutatis mutandis in respect of water supply connection for uses other than domestic use under this part.