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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(c) in Jammu and Kashmir Panchayati Raj Rules, 1996

(c)the last date for the withdrawal of candidatures, within shall be the second day after the date for the scrutiny of nominations or, if that day is a public holiday. The next succeeding day which is not a public holiday ;