Section 90(1)(iii) in Rajasthan Panchayati Raj Act, 1994

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State of Rajasthan - Subsection

Section 90(1)(iii) in Rajasthan Panchayati Raj Act, 1994

(iii)[District Elementary Education Officer] [Substituted by Section 52 of the Rajasthan Panchayati Raj (Amendment) Act, 2000, published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] (where the matter before the said committee relates to the appointment of, or disciplinary proceedings against, a teacher of a primary school); and

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State of Rajasthan - Subsection

Section 90(1)(iii) in Rajasthan Panchayati Raj Act, 1994