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[Cites 0, Cited by 0] [Section 34A(4)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(4)(ii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ii)the Chairman of the Central Board of Studies for other subject or group of subjects from amongst the members referred to in clauses (i) and (ii) of sub-section (3).