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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)The Kuladhipati shall nominate-
(i)the Chairman of the Central Board of Studies for foundation course from amongst the members referred to in clause (1) of sub-section (2); and
(ii)the Chairman of the Central Board of Studies for other subject or group of subjects from amongst the members referred to in clauses (i) and (ii) of sub-section (3).