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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Nic Ltd. vs . Geto Devi @ Geeta Devi & Others A/W on 20 June, 2023

Author: Virender Singh

Bench: Virender Singh

NIC Ltd. Vs. Geto Devi @ Geeta Devi & Others a/w .

connected matters FAO No. 93 of 2013 a/w FAO Nos. 4137 of 2013 & 253 of 2015.

FAO No.93 of 2013 20.06.2023 Present: Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate for the appellant. Mr. Rajesh Kashyap, Advocate vice Mr. Arun Kaushal, for respondents No.1 and 2. Ms. Ambika Kotwal, Advocate for respondents No.3 & 4.

Ms. Radhika Gautam, Advocate for respondent No.5.

FAO No.4137 of 2013.

Mr. Rajesh Kashyap, Advocate vice Mr. Arun Kaushal, for the appellant.

Ms. Ambika Kotwal, Advocate for respondent No.2.

Mr. Radhika Gautam, Advocate for respondent No.3.

Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate for respondent No.4.

FAO No.253 of 2015.

Ms.Ambika Kotwal, Advocate for the appellant. Mr. Rajesh Kashyap, Advocate vice Mr. Arun Kaushal, for respondent No.1. Mr. Deepak Bhasin, Senior Advocate with Mr. Sambhav Bhasin, Advocate for respondent No.6.

As prayed for, list on 1st August, 2023.

(Virender Singh) Judge June 20, 2023(ps) ::: Downloaded on - 21/06/2023 20:32:45 :::CIS