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Himachal Pradesh High Court

Nic Ltd. vs . Geto Devi @ Geeta Devi on 13 June, 2023

Author: Virender Singh

Bench: Virender Singh

NIC Ltd. vs. Geto Devi @ Geeta Devi .

FAO No. 93 of 2013 a/w FAO Nos. 4137 of 2013 & 253 of 2015 FAO No. 93 of 2013 13.06.2023 Present: Mr. Sambhav Bhasin, Advocate for the appellant.

Mr. Arun Kaushal, Advocate for respondents No.1 and 2.

Mr. Varun Sharma, Advocate vice Ms. Ambika Kotwal, Advocate for respondent No.3. r Ms. Radhika Gautam, Advocate for respondent No.5.

FAO No. 4137 of 2013 Mr. Arun Kaushal, Advocate for the appellant.

Mr. Varun Sharma, Advocate vice Ms. Ambika Kotwal, Advocate for respondent No.2.

Ms. Radhika Gautam, Advocate for respondent No.3.

Mr. Sambhav Bhasin, Advocate for respondent No.4.

Mr. Varun Sharma, Advocate vice Ms. Ambika Kotwal, Advocate for the appellant.

Mr. Arun Kaushal, Advocate for respondent No.1.

Mr. Sambhav Bhasin, Advocate for respondent No.6.

As prayed for, list on 20th June, 2023.

             June13, 2023                           ( Virender Singh )
               (naveen)                                   Judge




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