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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(15) in Orissa Pani Panchayat Rules, 2003

(15)The Election Officer, immediately after election of the members of the Executive Committee, shall take steps for election of the President, Secretary and Treasurer from among the members of the Executive Committee.