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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Odisha - Subsection

Section 91(b) in The Orissa Municipal Employees' Pension Rules, 1989

(b)Each payment made is to be entered on the reverse both of pensioner's half and of the Executive Officer's half of the pension payment order, both entries being attested at the time of payment by the signature of the Executive Officer.