Section 13 in The Haryana Prevention of Beggary Rules, 1972
13. Prohibited articles.
(1)No person shall except with the permission of the Superintendent or a Medical officer, take into a Reception Centre or a Certified Institution prohibited articles.(2)The following articles shall be prohibited articles, namely :-(i)Alcohol and spirit of every description;(ii)Bhang, Ganja and opium;(iii)Drugs of every description;(iv)Matches and materials for producing fire;(v)Implements of gambling;(vi)Any implements capable of causing hurt or facilitating escape;(vii)Any other articles which may be declared as prohibited articles by the Superintendent or by a special order.
