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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(3)(f) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(f)adjoining the wash room, a septic type latrine shall be provided for the sole use of the children in creche and the same shall be kept clean and in a sanitary condition.