81. Apportionment of income of ferries and markets.
(a)In case of ferries on rivers forming the boundary of two Grama Panchayats and if both sides of the ferry are situated in the same district the Collector shall decide taking the local circumstances into consideration as to which Grama Panchayat will manage the same how the income will be apportioned.(b)Where a river forms the boundary of two districts, the Commissioner of the division may decide the matter in the like manner.(c)Where, however, the districts are in two different revenue divisions, the matter shall be decided by the Board of Revenue.
