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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Odisha - Subsection

Section 81(a) in Grama Panchayats Rules, 1968

(a)In case of ferries on rivers forming the boundary of two Grama Panchayats and if both sides of the ferry are situated in the same district the Collector shall decide taking the local circumstances into consideration as to which Grama Panchayat will manage the same how the income will be apportioned.