Section 25(3)(iii) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

(iii)a number of ex-cadre senior posts corresponding to the excess number, if any, arrived at under clause (i) of the proviso, shall be reduced.

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