Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(1) in Planning Assistant, Class III, (Departmental Examination) Rules, 2012 (1)The Chief Town Planner, Gujarat State, Gandhinagar, shall hold the examination twice in a year ordinarily in the month of April and October.
