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State of Gujarat - Section

Section 8 in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

8.

(1)The Chief Town Planner, Gujarat State, Gandhinagar, shall hold the examination twice in a year ordinarily in the month of April and October.
(2)The Chief Town Planner, Gujarat State, Gandhinagar, shall notify the date, time, and place of the examination.