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State of Kerala - Section

Section 45 in The SreeNarayanaGuru Open University Act, 2021

45. Powers and duties of the Board of School of Studies.—

(1)Each Board of School of Studies shall give recommendation to the Academic Council in respect of all academic and administrative matters including the syllabus of courses of study, study materials, method of instruction, model of question paper and method of evaluation in relation to such School of Studies subject to the provisions of this Act and Statutes.
(2)The other powers and duties of the Board of School of Studies shall be such as may be prescribed by Statutes and Regulations.