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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(1) in The SreeNarayanaGuru Open University Act, 2021

(1)Each Board of School of Studies shall give recommendation to the Academic Council in respect of all academic and administrative matters including the syllabus of courses of study, study materials, method of instruction, model of question paper and method of evaluation in relation to such School of Studies subject to the provisions of this Act and Statutes.