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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2) in Orissa Pani Panchayat Rules, 2003

(2)The Superintending Engineer of the concerned irrigation project in case of major, medium and minor irrigation projects and the Executive Engineer in case of Lift Irrigation Project or any other officer authorized by Government shall be the Election Authority.