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[Cites 0, Cited by 0] [Section 406] [Entire Act]

State of Madhya Pradesh - Subsection

Section 406(5) in M.P. Civil Court Rules, 1961

(5)Column (9) shall show the total amount of creditors' claims satisfied during the year, whether they were admitted during or prior to the year to which the ledger relates.Note. - Claims satisfied signify dividend declared and include sums allowed under Sections 48 (2) and 61 (6) of the Act.