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[Cites 0, Cited by 0] [Section 268(2)] [Section 268] [Entire Act]

State of Andhra Pradesh - Subsection

Section 268(2)(xxii) in Andhra Pradesh Panchayat Raj Act, 1994

(xxii)for regulating the sharing between local authorities in the State, of the proceeds of any tax or income levied or obtained under this or any other Act;