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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

(1)The scales of pay admissible to a person appointed to a post in the cadre of the service shall be such as may be determined by the Government from time to time.