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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)For the purpose of admission to first year of Bachelor of Architecture Course, a candidate shall have passed the Diploma (10+3 pattern) of any stream with a minimum 50% aggregate marks by,-
(i)the Technical Examination Board, Gujarat State, or
(ii)the Technical Examination Board of other State, or
(iii)a University established or incorporated by or under a Central Act, a State Act or an institution declared as deemed to be University under Section 3 of the University Grants Commission Act, 1956 (3 of 1956), and
(iv)have scored at least 40 percent, marks in the National Aptitude Test in Architecture (NATA).