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[Cites 0, Cited by 9] [Entire Act]

State of Maharashtra - Section

Section 24 in The Maharashtra Universities Act, 1994

24. Authorities of the university.

- The following shall be the authorities of the university namely:-
(1)the Senate,
(2)the Management Council,
(3)the Academic Council,
(4)the Faculty,
(5)the Board of College and University Development,[(5-A) the Board of University Teaching and Research] [This clause was inserted by Maharashtra 55 of 2000, section 18],
(6)the Board of Studies,
(7)the Board of Inter-disciplinary Studies,
(8)the Board of Examinations,
(9)the Board Adult and Continuing Education and Extension Services,
(10)the Students' Council,
(11)such other bodies of the university as are designated by the Statutes to be the authorities of the university.