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State of Punjab - Section

Section 34 in The Punjab State Aid to Industries Rules, 1936

34.

The grant of subsidy or forms of State aid, other than the grant of loans and the machinery on hire purchase, shall be governed by such rules or directions as may be issued generally or in individual cases, by the [State] [Substituted by the Adaptation of Laws Order, 1950.] Government after previous consultation with the Board.Instructions for filling up the form of application for loan under the Punjab State Aid to Industries Act, 1935