Himachal Pradesh High Court
Shashi Prabha vs . Ramesh Parkash And Others on 28 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shashi Prabha vs. Ramesh Parkash and others RSA No.176 of 2012 .
28.06.2023 Present: Mr. Shivank Singh Panta, Advocate for the petitioner.
Mr. Vivek Sharma, Advocate, for respondents No. 1, 2, 4 and 5.
Mr. Swarn Sharma, Advocate, for respondent No.6 As per the report of the Registry, publication charges has been deposited, but PF has not been filed for the service of respondents No.3(c) and 3(d) by way of substituted mode.
Leaned counsel for the petitioner undertakes to file the process fee during the course of the day. On doing the needful, let notice be issued to respondents No.3(c) and 3(d) in terms of order dated 16.5.2023 by way of publication as well as affixation.
List on 16.08.2023.
( Sushil Kukreja )
June 28, 2023 Judge
(subhash)
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