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[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

State of West Bengal - Subsection

Section 185(2)(d) in The Howrah Municipal Corporation Act, 1980

(d)Removal of solid or liquid wastes from the bustees including removal of silt from sewers, sludge from septic tanks or cleansing of squaring platforms.