Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(1)This Act may be called the Bihar [Mineral] [Substituted 'Mineral' for 'Coal Mining' in the body of the Act, vide Bihar Coal Mining Area Development Authority (Amendment) Act, 1992. Sections 2 and 3 (i).] Area Development Authority Act, 1986;