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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(v) in The U.P. (Regulation Of Building Operations) Rules, 1985

(v)Documents of Ownership and Title. - The application for development permit shall further be accompanied by the following for verifying ownership and title:-