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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Narinder Kumar vs . Rikhi Ram (Since on 28 August, 2023

Narinder Kumar Vs. Rikhi Ram (since deceased) through LRs.

                                                      RSA No. 471             of 2005




                                                                   .

28.08.2023       Present: Mr. Mukul Sood, Advocate, for the
                          appellants.





Mr.M.L.Sharma, Advocate, for respondents No.1(a) to 1(c), 2, 3(a) to 3(c) and 4 to 6.

of Respondents No.7(a) to 7(e) and 18 and 11 are ex parte vide order rt dated 06.08.2019.

It has been stated that appellant no.2(a)has expired. Let consequential steps for bringing on record her LRs be taken within a period of four weeks. List thereafter.

( Rakesh Kainthla ) Judge August 28,2023 (ravinder) ::: Downloaded on - 28/08/2023 20:38:44 :::CIS