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Himachal Pradesh High Court

Narinder Kumar vs . Rikhi Ram (Since Deceased) Though on 10 August, 2023

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Narinder Kumar vs. Rikhi Ram (since deceased) though his LRs.

RSA No.471 of 2005 10.08.2023 Present: Mr. Mukul Sood, Advocate, for the appellant.

of Mr. M.L. Sharma, Advocate for respondents No.1(a) to 1(c), 2,3(a) to 3(c) and 4 to 6. rt Respondents No.7(a) to 7(e) and 8 to 11 are ex parte vide order dated 06.08.2019.

List on 28.08.2023, as prayed for.

(Rakesh Kainthla) Judge August 10, 2023 (reena) ::: Downloaded on - 10/08/2023 20:37:00 :::CIS