Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Goa - Subsection

Section 147(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)No fee shall be charged from the children or wards of the employees of any aided school.