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State of Goa - Section

Section 147 in The Goa, Daman and Diu School Education Rules, 1986

147. Concessions to children or wards of employees.

(1)No fee shall be charged from the children or wards of the employees of any aided school.
(2)No fee shall also be charged from the children of the employees of the aided school who have retired from service or have died.