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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1) in Kashmir and Jammu Universities Act, 1969

(1)The Academic Council of a University shall consist of the following persons, all the whom, shall be members ex officio,-
(i)the Vice-Chancellor of the University concerned ;
(ii)the Pro-Vice-Chancellor of the University concerned, if any ;
(iii)the Deans of the Faculties of the University concerned ;
(iv)the Head of the Department of the University concerned having the status of Professors or Readers ;
(v)Six Principals from the constituent and affiliated colleges of the University concerned by rotation, nominated by the ViceChancellor ;
(vi)four Professors from colleges of the University concerned representing subjects other than those represented by the Principals, nominated by the Vice-Chancellor ; and
(vii)Deans of the Faculties of the other University established under the provisions of this Act.